Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19A(1)] [Section 19A] [Entire Act]

State of Tamilnadu - Subsection

Section 19A(1)(a) in Tamil Nadu Electricity Regulatory Commission Intra State Open Access Regulations, 2005

(a)Transmission Charges
(i)The STU/Transmission licensee shall raise the bill for transmission charges on the Open Access customers before the 5th day of the succeeding calendar month.
(ii)The open access customer shall pay the charges within seven days from the date of the bill.