Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] Union of India - Subsection Section 28(ii) in The Insurance Regulatory And Development Authority (Insurance Brokers) Regulations, 2002 (ii)any change in the information or particulars previously furnished, which have a bearing on the license granted to it;
