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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Andhra Pradesh - Subsection

Section 71(6) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

(6)The Control Unit shall be closed and secured and placed in full view of the Presiding Officer and the polling agents and the Balloting Unit placed in the voting compartment.