Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89] [Entire Act] State of Punjab - Subsection Section 89(2) in Punjab Municipal Act, 1911 (2)Any person obstructing any such watchmen in the discharge of his duties may be arrested without warrant by a police officer or by any such watchman.
