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State of Bihar - Section

Section 75 in The Bihar Panchayat Raj Act, 2006

75. Assignment of Functions.

- (i) The Government may assign to a Zila Parishad, functions in relation to any matters to which the executive authority of the Government extends or in respect of functions which have been assigned to the State Government by the Central Government;
(ii)The Government may by notification withdraw or modify the functions assigned under this Section.