Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 122(6)] [Section 122] [Entire Act] Union of India - Subsection Section 122(6)(a) in The Income Tax Act, 2025 (a)the undertaking, unit, enterprise or eligible business carried on by the assessee are transferred to any other business carried on by the assessee; or