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[Cites 0, Cited by 0] [Section 18(6)] [Section 18] [Entire Act]

State of Himachal Pradesh - Subsection

Section 18(6)(c) in Atal Medical and Research University, Himachal Pradesh Act, 2017

(c)issue all notices convening meetings of the Senate, the Board of Management, the Academic Council, the Finance Committee and any other committee appointed by the authorities of the University.