Madhya Pradesh High Court
Majeed Khan vs State Of M.P. on 21 March, 2018
THE HIGH COURT OF MADHYA PRADESH CRA-1015-2011 (MAJEED KHAN Vs STATE OF M.P.) 2 Gwalior, Dated : 21-03-2018 Parties as before. Learned counsel for the appellants prays for and is granted further time to produce appellant No.20-Chhattu Khan and to show his bonafides.
sh List this case on 6th April, 2018.
e ad (SHEEL NAGU) JUDGE Pr (S. A. DHARMADHIKARI) JUDGE a hy ad M Monika Digitally signed by MONIKA of SHARMA Date: 2018.03.21 18:08:39 +05'30' rt ou C h ig H