Supreme Court - Daily Orders
Arbind Kumar Sharma Anr Ors. vs State Of U.P And Ors. Through Secretary ... on 11 September, 2018
Bench: S.A. Bobde, L. Nageswara Rao
1
ITEM NO.12 COURT NO.6 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 12674/2014
(Arising out of impugned final judgment and order dated
29-01-2014 in SA No. 24/2014 passed by the High Court Of
Judicature At Allahabad)
ARBIND KUMAR SHARMA ANR ORS. Petitioner(s)
VERSUS
STATE OF U.P AND ORS. Respondent(s)
(WITH APPLN(S). FOR IMPLEADMENT,PERMISSION TO FILE ANNEXURES, PERMISSION TO FILE ADDL. DOCUMENTS) Date : 11-09-2018 This matter was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE HON'BLE MR. JUSTICE L. NAGESWARA RAO For Petitioner(s) Mr. Bharat Singh, Adv.
Mr. Umesh Prasad, Adv.
Mr. Amit Pawan, AOR For Respondent(s) Mr. Arjun Harkauli, AOR Mr. Tanmay Agrawal, AOR Mr. Upendra Mishra, Adv.
Mr. Suryanarayana Singh, Adv. Ms. Pragati Neekhra, Adv.
Ms. Kaveri Vats, Adv.
Ms. Rachna Srivastava, AOR Ms. Monika, Adv.
Mr. Vinay Garg, AOR (NP) Mr. Dushyant Parashar, Adv. Signature Not Verified UPON hearing the counsel the Court made the following Digitally signed by CHARANJEET KAUR Date: 2018.09.11 16:15:03 IST Reason: O R D E R Learned counsel for the petitioner seeks permission to withdraw this petition in order to make 2 representation to the State Government.
Permission sought for is granted. The special leave petition is dismissed as withdrawn with liberty afore-mentioned.
Pending applications stand disposed of. [ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Asstt. Registrar