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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(2)(j) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(j)ensure that the registers of buildings, lands, items of furniture and equipments are maintained up to date and that stock checking of equipment and other consumable material is conducted regularly in the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.];