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Union of India - Section

Section 9 in The Medical Termination Of Pregnancy Rules, 1975

9. Repeal and saving .-The Medical Termination of Pregnancy Rules, 1972, are hereby repealed except as respects things done or omitted to be done before such repeal.

FORM A[See sub-rule (2) of rule 4]Form Of Application For Tire Approval Of A Place Under Clause (B) Of Section 4