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State of Tamilnadu - Section

Section 54 in Tamil Nadu Educational Inspection Code

54. Duties of Inspecting Officers in relation to Government Examinations.

- It is one of the duties of the District Educational Officers in consultation with the Inspectresses of Girl's Schools, whenever necessary, to arrange for the efficient conduct of the examinations conducted by the Commissioner for Government Examinations, (Andhra Pradesh) such as Public Examinations for the award of S.S.L.Cs., Anglo-Indian School Leaving Certificates, T.S.L.Cs., and Elementary School Leaving Certificates, Government Technical Examinations for Technical Teachers Certificate and other Examinations. For the proper conduct of these examinations, they shall utilise the services of Deputy Inspectors, Superintendents of the Secondary and Training Schools for Women, Headmasters and Headmistresses of Secondary Schools and of Training Schools as Chief Superintendents and custodians of question paper packets and other officers of the department chiefly as Assistant Superintendents and departmental officers. They shall also employ under conditions prescribed by the Commissioner for Government Examinations, headmasters and teachers of Government schools for similar purposes. They should, however, exercise great care in the choice of the personal for these responsible duties.