Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 323(1)] [Section 323] [Entire Act] State of Telangana - Subsection Section 323(1)(b) in Greater Hyderabad Municipal Corporation Act, 1955 (b)to make such structural or other alterations in the existing water-closet, privy, urinal or bathing or washing place as he determines; or