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[Cites 0, Cited by 0] [Section 7A] [Entire Act]

State of Himachal Pradesh - Subsection

Section 7A(5) in Himachal Pradesh Motor Vehicles Taxation Act, 1972

(5)The taxation authority may, on an application by such owner, release the security furnished by him or any part thereof, if the same is no longer required to be retained for the purposes of this Act.