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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(vii) in Dr. Babasaheb Ambedkar Open University Act, 1994

(vii)to institute professorships, readerships, lectureships, and other academic posts necessary for imparting instruction or for preparing educational material or for conducting other academic activities including guidance, designing and delivery of course and evaluation of the work done by the students and to prescribe their qualifications;