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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Haryana - Subsection

Section 34(2)(a) in The Punjab Khadi and Village Industries Board Act, 1955

(a)[ the allowances of non-official members of the Board and the honorarium and allowances of the Chairman under sub-section (2) of section 4;] [Substituted by Punjab Act No. 30 of 1964.].
(aa)[ the salary and allowances of the Chief Executive under sub-section (2A) of section 4;] [Inserted vide Haryana Act 22 of 1980.]