Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 7 in Bhubaneswar Municipal Corporation Tax on Advertisements Regulations, 2006 7. Prohibition on advertisement by broadcast. - No person shall broadcast any advertisement except on Radio or Television without the written permission of the Commissioner.
