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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(3) in The Chennai Metropolitan Area Groundwater (Regulation) Act, 1987

(3)Sections 14 and 15 shall come into force on such date as the Government may, by notification, appoint and the rest of this Act shall come into force at once.Notes. - This Act came into force on the 17th June 1987-