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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(iv) in Allotment of Sites on Lease-hold basis to Auto Spare Part Dealers and Auto Repair Mechanics in Chandigarh Scheme, 1996

(iv)No application under clause (ii) above shall be valid unless it is accompanied by 10 per cent of the premium as earnest money in the prescribed mode of payment.