Madhya Pradesh High Court
Smt. Chandan Bala Jain [Deceased] Lrs ... vs Land Acquisition Officer Harsood Nhdc ... on 19 December, 2013
F.A.No.149/2013 Smt. Chandan Bala Jain Vs. Land Acquisition Officer & Ors. 19/12/2013 Shri Aditya Narayan, learned counsel for the appellants. Appeal is admitted for hearing. Issue notice to the respondents on payment of P.F within
one week.
(Raj endra Menon) (Anil Sharma) Judge Judge mnflnd