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Madhya Pradesh High Court

Smt. Chandan Bala Jain [Deceased] Lrs ... vs Land Acquisition Officer Harsood Nhdc ... on 19 December, 2013

F.A.No.149/2013

Smt. Chandan Bala Jain Vs. Land Acquisition Officer & Ors.

19/12/2013
Shri Aditya Narayan, learned counsel for the appellants.
Appeal is admitted for hearing.
Issue notice to the respondents on payment of P.F within

one week.

(Raj endra Menon) (Anil Sharma) Judge Judge mnflnd