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State of Andhra Pradesh - Section

Section 27 in Andhra Pradesh Excise (Grant of licence of selling by shop and conditions of licence) Rules, 2012

27. Transport permit.

- Transport permit may be issued authorizing movement of IMFL and FL within the State from the units of the Andhra Pradesh Beverages Corporation Ltd., to the licensed premises. Such transport shall be governed by Andhra Pradesh Excise (Import, export and transport of IMFL and FL - Permits) Rules, 2005.