Section 29(1) in Birsa Munda Tribal University Act, 2017
(1)The Finance Committee shall consist of the following members, namely:-(i)the Vice-Chancellor, ex-officio Chairperson;(ii)the Pro-Vice-Chancellor, ex-officio Vice-Chairperson;(iii)the Secretary to the Government of Gujarat. Finance Department, ex-officio or his nominee not below the rank of Deputy Secretary or Financial Advisor, Finance department;(iv)the Secretary, Tribal Development Department. ex-officio or his nominee not below the rank of Deputy Secretary;(v)one member of the Board, to be nominated by the Board;(vi)one expert in the field of finance, to be nominated by the Board;(vii)Project Administrator and Additional Collector. (Tribal Development), Narmada District.
