Section 9(1)(a) in The Smith, Stanistreet and Company Limited (Acquisition and Transfer of Undertakings) Act, 1977

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Union of India - Subsection

Section 9(1)(a) in The Smith, Stanistreet and Company Limited (Acquisition and Transfer of Undertakings) Act, 1977

(a)where a direction has been issued by the Central Government under sub-section (1) of section 6, vest in the Government company specified in such direction; or

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Union of India - Subsection

Section 9(1)(a) in The Smith, Stanistreet and Company Limited (Acquisition and Transfer of Undertakings) Act, 1977