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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Goa - Subsection

Section 16(2)(o) in The Goa, Daman and Diu Labour Welfare Fund Act, 1986

(o)such other objects as would, in the opinion of the Board, improve the standard of living and ameliorate the social conditions of labour;