Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 863(1)] [Section 863] [Entire Act]

State of Punjab - Subsection

Section 863(1)(b) in Punjab Jail Manual, 1996

(b)Convict-overseer - Black pugree, black coat (alkhaliq) and black pyjama; a brown leather belt and brass buckle with the word "Overseer" engraved thereon.