Andhra Pradesh High Court - Amravati
T. Raja Gopal vs Sri Smt. Sandhya Rani, Ipos on 16 October, 2024
APHC010265262023
IN THE HIGH COURT OF ANDHRA PRADESH
AT AMARAVATI [3459]
(Special Original Jurisdiction)
WEDNESDAY ,THE SIXTEENTH DAY OF OCTOBER
TWO THOUSAND AND TWENTY FOUR
PRESENT
THE HONOURABLE SMT JUSTICE SUMATHI JAGADAM
CONTEMPT CASE TRANSFERED FROM APAT NO: 486/2023
Between:
T. Raja Gopal ...PETITIONER
AND
Sri Smt Sandhya Rani Ipos ...RESPONDENT
Counsel for the Petitioner:
1. C SAI REDDY
Counsel for the Respondent:
1.
The Court made the following:
2
C.C.(AT).No.486 of 2023
3
C.C.(AT).No.486 of 2023
ORDER:
No representation for the petitioner. Learned Government Pleader appearing for the respondent submits that the order dated 06.02.2019 passed by the Andhra Pradesh Administrative Tribunal in O.A.No.124 of 2019 has been complied with by the respondent vide proceedings in Rc.No.ESE02-12021/74/2021-EST 2-CSE dated 12.09.2024, rejecting the appeal filed by the petitioner.
Recording the said submission, the Contempt Case (AT) is closed. No order as to costs.
As a sequel, miscellaneous petitions, if any, pending shall stand closed.
___________________________ JUSTICE SUMATHI JAGADAM Date: 16.10.2024 KAS 4 C.C.(AT).No.486 of 2023 145 THE HONOURABLE SMT JUSTICE SUMATHI JAGADAM CONTEMPT CASE TRANSFERED FROM APAT NO:486 OF 2023 Date: 16.10.2024 KAS