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[Cites 0, Cited by 0] [Section 204(1)] [Section 204] [Entire Act]

State of Punjab - Subsection

Section 204(1)(b) in The Punjab Municipal Corporation Act, 1976

(b)where separate municipal drains are provided for foul water and for surface water, to discharge directly or indirectly-
(i)foul water into a drain provided for surface water; or
(ii)except with the permission of the Commissioner, surface water into drain provided for foul water; or