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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Rajasthan - Subsection

Section 39(1) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

(1)After communicating the information in accordance with rule 38, a requesting entity or a person shall obtain the consent of the Bhamashah Identification number holder for the authentication.