Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 8 in The Hackney-Carriage Act, 1879 8. Disposal of fees and payment of expenses. - The amount of any fees received and the amount of any expenses incurred in giving effect to this Act shall [* * *] [Omitted by A.O. 1937.] be credited and debited respectively to any municipal fund [* * *] [Omitted by A.O. 1937.].
