Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85] [Entire Act] State of Assam - Subsection Section 85(3) in Goalpara Tenancy Act, 1929 (3)In giving effect to the provisions of sub-Sections (1) and (2) the Deputy Commissioner shall have regard to the rules prescribed in this behalf.
