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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(xii) in The Rajasthan Municipalities (Class IV Service) (Revised Pay Scales) Rules, 1971

(xii)'Revised Pay Scale' means scale of pay as prescribed in this Department Notification No. F. 2(36) LSG/58-70/1, dated 16-4- 71;