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State of Rajasthan - Section

Section 2 in The Rajasthan Grant-in-Aid to Agricultural Institutions Rules, 1977

2. Definitions.

- In these rules unless the context otherwise requires:-
(a)"Government" means the Government of the State of Rajasthan.
(b)"University" will include Universities of Rajasthan, Jodhpur & Udaipur and such other Universities as may by law be established in Rajasthan.
(c)"Director of Agriculture" means the Director of Agriculture, Rajasthan State, Department of Agriculture.