Section 7(2) in The Gujarat Veterinary Practitioners Act, 1969
(2)If any member,-(a)fails to accept office within one month of the date of his nomination or election; or(b)absents himself from three consecutive meetings of the Council, without such reasons as may in the opinion of the Council be sufficient; or(c)dies or has his resignation accepted during the term of his office; or(d)ceases to represent the faculties of veterinary science, if he is a member elected under clause (c) of sub-section (2) of Section 3; or(e)becomes, or is found to be subject to any of the disqualifications specified in sub-section (1), the State Government shall declare his office to be vacant.
