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State of Karnataka - Section

Section 22 in Karnataka Universities of Agricultural Sciences Act, 1963

22. Officers of the University not to accept any remuneration other than that provided for by Statutes.

- The officers of the University shall not be offered nor shall they accept any remuneration for any work in the University save such as may be provided for by the Statutes or other orders regulating their salaries, allowances and other conditions of service.