Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Mizoram - Subsection

Section 6(2) in The Mizo District (Forest) Act, 1955

(2)All other forest produce not included in Appendix III shall be charged at such rates as may be fixed by the Executive Committee.