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[Cites 0, Cited by 0] [Section 17C(1)] [Section 17C] [Entire Act]

State of Tamilnadu - Subsection

Section 17C(1)(b) in Tamil Nadu Prohibition Act, 1937

(b)of selling by retail, [[Indian-made foreign spirits and foreign liquor] [Substituted 'or' by Tamil Nadu Act No. 29 of 1985.] [toddy or arrack] [Substituted 'or toddy but not arrack' by Tamil Nadu Act No. 33 of 1986.], or]