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State of Punjab - Section

Section 111 in Punjab Municipal Act, 1911

111. Control of elephants, bears or camels.

- Whoever, being in-charge of any elephant, camel or bear, omits on being requested to do so to remove as far as may be practicable his elephant, camel or bear, to a safe distance of a horse whether ridden or driven, shall be punishable with fine which may extend to twenty rupees.