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State of Assam - Section

Section 106 in The Assam Excise Rules, 2016

106. Licensee bound by other conditions if any to be imposed.

- Every licensee shall be bound by all the additional rules for the construction, maintenance, and running of the manufactories, which may, hereafter be made under the Act and by all the special orders or instructions issued by the Commissioner of Excise with regard to manufactories and shall cause all persons employed by him in his manufactory comply with all such rules and orders.