Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act] State of Uttarakhand - Subsection Section 20(1)(l) in Uttarakhand Disaster Mitigation, Management and Prevention Act, 2005 (l)ensure that fire fighting equipments and other equipments related to disaster management are so maintained as to be ready for use;