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State of Tamilnadu - Section

Section 202 in The Coimbatore City Municipal Corporation Act, 1981

202. Supply of water to local authorities.

- The corporation may supply any water to other local authority, whether within or without the City, on such terms as to payment and as to the period and conditions of supply as shall be determined by the council, subject to appeal in respect of such terms to the Government, whose decision shall be final.Cost of Making the Connection, etc.