Section 42(ix) in A.P.J. Abdul Kalam Technological University Act, 2015
(ix)qualifications, recruitment, workload, code of conduct, terms of office, duties and conditions of service, the provision of pension, gratuity and provident fund, the procedure of appointment, the manner of termination of their services, wherever applicable, as approved by the State Government including periodic assessment of teachers, officers and other staff who belong either to the University or the private colleges which are affiliated to the University or constituent colleges of the University;
