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[Cites 0, Cited by 0] [Section 291(1)] [Section 291] [Entire Act]

State of Madhya Pradesh - Subsection

Section 291(1)(i) in The M.P. Municipal Corporation Act, 1956

(i)regulating, in the interest of safety, the height and portion of proposed walls, fences or hedges near the corner or bends of streets;