Supreme Court of India
Life Convict Lal Singh @ Manjeet Singh vs State Of Punjab & Anr on 29 June, 2016
Equivalent citations: AIRONLINE 2016 SC 520
Author: Dipak Misra
Bench: Shiva Kirti Singh, Dipak Misra
REPORTABLE
IN THE SUPREME COURT OF INDIA
CRIMINAL ORIGINAL JURISDICTION
WRIT PETITION (CRIMINAL) 181 OF 2012
Life Convict Lal Singh @ Manjeet Singh …Petitioner(s)
Versus
State of Punjab & Anr. …Respondent(s)
JUDGMENT
Dipak Misra, J.
In view of the judgment passed in Criminal Appeal No. 171 of 2016 today, the present Writ Petition stands disposed of.
...............................J. [Dipak Misra] ...............................J. New Delhi; [Shiva Kirti Singh] June 29, 2016 Page 1