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Supreme Court of India

Life Convict Lal Singh @ Manjeet Singh vs State Of Punjab & Anr on 29 June, 2016

Equivalent citations: AIRONLINE 2016 SC 520

Author: Dipak Misra

Bench: Shiva Kirti Singh, Dipak Misra

                                                     REPORTABLE


                IN THE SUPREME COURT OF INDIA

                CRIMINAL ORIGINAL JURISDICTION

         WRIT PETITION (CRIMINAL) 181 OF 2012

Life Convict Lal Singh @ Manjeet Singh            …Petitioner(s)

                              Versus

State of Punjab & Anr.                            …Respondent(s)


                         JUDGMENT

Dipak Misra, J.

In view of the judgment passed in Criminal Appeal No. 171 of 2016 today, the present Writ Petition stands disposed of.

...............................J. [Dipak Misra] ...............................J. New Delhi; [Shiva Kirti Singh] June 29, 2016 Page 1