Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 11] [Entire Act] State of Kerala - Subsection Section 11(2) in Kerala Apartment Ownership Act, 1983 (2)A true copy each of the declaration and the bye-laws and all amendments thereto shall be filed in the office of the competent authority.
