Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 83 in Rajasthan Minor Mineral Concession Rules, 2017 83. Relaxation of rules. - The Government may make an appropriate scheme for waiving off any dues or any other amount in public interest.
