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[Cites 0, Cited by 0] [Section 67(7)] [Section 67] [Entire Act]

State of Madhya Pradesh - Subsection

Section 67(7)(d) in The M.P. Factories Rules, 1962

(d)the hydrostatic test pressure to be carried out for the purposes of this rule shall be 1.25 times the design pressure or 1.50 times the maximum permissible working pressure vessel whichever is less.