Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Maharashtra - Subsection Section 25(4) in Maharashtra Homoeopathic Practitioners' Act, 1960 (4)[**********] [Sub-section (4) was deleted by Maharashtra 16 of 1988, Section 26(b).]
