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State of Odisha - Section

Section 158 in Orissa Municipal Rules, 1953

158.

All licence and receipt forms shall be bound in counterfoil books. Each book shall contain 103 forms and no book shall be brought into use until all the forms and counterfoil have been consecutively numbered. The numbers shall be printed.Only one book for each purpose, for which a separate book is required, shall be issued by the Executive Officer at a time and until the book thus issued has been used up to new book shall be given.The receipt and issue of all licence and receipt forms shall be recorded in a stock book and on no account shall loose unnumbered licence or receipt forms be kept in the office.