Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 13 in Uttarakhand Retirement Benefits Act, 2018 13. Power to make rules. (1)The State Government may make rules to carry out the rules provisions of this Act.(2)Rules made under this Act shall be laid before the State Legislature.
