Supreme Court - Daily Orders
Principal Commissioner Of Income Tax ... vs M/S Clix Finance India Pvt Ltd. Through ... on 8 January, 2020
Bench: Ashok Bhushan, M.R. Shah
ITEM NO.7 COURT NO.9 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)..... Diary No(s).43954/2019
(Arising out of impugned final judgment and order dated 29-07-2019
in ITA No.639/2019 passed by the High Court Of Delhi At New Delhi)
PRINCIPAL COMMISSIONER OF INCOME TAX-2 DELHI Petitioner(s)
VERSUS
M/S CLIX FINANCE INDIA PVT LTD. THROUGH MANAGER Respondent(s)
(FOR ADMISSION and I.R. and IA No.197263/2019-CONDONATION OF DELAY
IN FILING)
Date : 08-01-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s)
Mr. Vikramjit Banerjee, ASG
Ms. Rekha Pandey, Adv.
Mr. Abhishek Mahajan, Adv.
Mr. Siddhartha Sinha, Adv.
Ms. Diksha Rai, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with Diary No.43175/2019.
(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by ARJUN BISHT Date: 2020.01.08 14:56:49 IST Reason: